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State of Jammu-Kashmir - Section

Section 4 in Jammu and Kashmir State Electricity Regulatory Commission (Grid Interactive Rooftop Solar Photo Voltaic Systems based on Net Metering) Regulations, 2015, in short, JKSERC Net Metering Regulations, 2015

4. General conditions.

- The distribution licensee shall offer the provision of net metering arrangement to the eligible consumer, who intends to install grid connected rooftop solar system, in its area of supply on non-discriminatory and first come first serve basis subject to target capacity :Provided, the consumer is eligible to install the grid connected rooftop solar system of the rated capacity as specified in these regulations :Provided further that the distribution licensee shall offer the provision of net metering to the consumer for the target capacity as specified in these regulations :Provided also that the interconnection of such system with the grid is undertaken as specified in CEA (Technical Standards for Connectivity of the Distributed Generation Resources) Regulations, 2013, as amended from time to time :Provided also that the distribution licensee shall accept the SPV power as per the useful life of the SPV System as per CERC Regulations.