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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 32(1) in Srinagar and Jammu Cluster Universities Act, 2016

(1)There shall be a Board of Inspection in a Cluster University consisting of the following members, namely :-
(a)a designated officer of the Cluster University to be named as Dean, College Development Council ;
(b)Principals of the constituent colleges of the Cluster University ;
(c)two Deans of Faculties of the Cluster University concerned by rotation, nominated by the Vice-Chancellor.