Section 32 in Srinagar and Jammu Cluster Universities Act, 2016
32. Board of Inspection.
(1)There shall be a Board of Inspection in a Cluster University consisting of the following members, namely :-(a)a designated officer of the Cluster University to be named as Dean, College Development Council ;(b)Principals of the constituent colleges of the Cluster University ;(c)two Deans of Faculties of the Cluster University concerned by rotation, nominated by the Vice-Chancellor.(2)The terms and conditions of the office of the members of the Board of Inspection shall be such as may be prescribed by the Statutes in this behalf.
