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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(c) in Punjab Urban Planning and Development Authority (Integration and Inter-se-seniority of Transferred Employees) Rule, 1995

(c)in the case of transferred employees, who were recruited to different grades, but were subsequently unified, joint seniority list shall be drawn up in as many compartments, as there were grades by showing the transferred employees, who were recruited to the higher grade, above the employees, who were recruited to the lower grade.