Himachal Pradesh High Court
Medo Kumari vs . State Of H.P. And Others. on 4 May, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Medo Kumari vs. State of H.P. and others.
CWP No.3978 of 2022.
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04.05.2023. Present: Mr. Sohail Khan, Advocate vice Mr. Rakesh Chauhan, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with Ms. Sharmila Patial, Additional Advocate General, Mr. Arsh Rattan, Ms. Priyanka Chauhan, Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for the respondents-State.
Mr. Sanjay Verma, Senior Law Officer, Directorate of Women and Child Development, H.P. in person.
Learned Law Officer has placed on record the instructions dated 03.05.2023 which would go to indicate that the judgment as passed by this court has been complied with. In case, the petitioner is still aggrieved, she is at liberty to avail of such remedy, as available to her, under the law.
(Tarlok Singh Chauhan) Acting Chief Justice (Virender Singh) Judge May 04, 2023.
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