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Himachal Pradesh High Court

Joginder Pal Sharma And Anr. vs . Bishan Dass And Ors. on 28 September, 2023

Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Jyotsna Rewal Dua

Joginder Pal Sharma and Anr. Vs. Bishan Dass and Ors.

.

LPA No. 187 of 2016 28.09.2023 Present: Mr. B.M Chauhan, Senior Advocate with Mr. Amit Himalvi, Advocate, for the appellants.

Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta, Mr. Pranay Pratap Singh, Additional Advocate Generals, Mr. Arsh Rattan of and Mr. Sidharth Jalta, Deputy Advocate Generals, for respondent No.2.

rt Mr. Aman Thakur, Advocate vice Mr. Mohit Thakur, Advocate, for respondents No.1,7 to 10.

List on 19.12.2023, as prayed.




                                                  ( M.S. Ramachandra Rao )
                                                        Chief Justice




             28th September, 2023                   (Jyotsna Rewal Dua)





             (priti)                                        Judge





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