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[Cites 0, Cited by 0] [Section 3(19AAA)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(19AAA)(e) in Finance Act, 1999

(e)in clause (30), after the word "resident", the words, figures and brackets ", and for the purposes of sections 92, 93 and 168, includes a person who is not ordinarily resident within the meaning of clause (6) of section 6" shall be inserted;