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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Uttarakhand - Subsection

Section 28(2) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(2)The minimum qualifications laid down by the National Council of Teacher Education referred to in sub rule (1) shall be also applicable for every school referred to in clause (n) of section 2.