Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 14] [Entire Act] State of Andhra Pradesh - Subsection Section 14(2) in Andhra Pradesh Panchayat Raj Act, 1994 (2)The election of the Sarpanch may be held at the same time and in the same place as the ordinary elections of the members of the Gram Panchayat.
