Section 17(3)(b) in The Goa, Daman and Diu Mundkars (Protection from Eviction) Rules, 1977

[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

(b)Where an appeal or application is sent by post, the postage on the cover containing it must invariably be fully pre-paid.

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