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[Cites 0, Cited by 0] [Section 33(5)] [Section 33] [Entire Act]

State of Maharashtra - Subsection

Section 33(5)(d) in The Maharashtra Universities Act, 1994

(d)[ the Principal and teacher assigned to the faculty by the Academic Council, from amongst its members.] [This clause was added by Maharashtra 55 of 2000, section 26.]