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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(2)(v) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

(v)that, in case the office is reserved for any community or women, the candidate does not belong to that community or is not a women, as the case may be; or