Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Odisha - Subsection Section 18(3) in Orissa Zilla Parishad Election Rules, 1994 (3)Ballot papers which bear the seal and signature of the Presiding Officer shall be issued to the votes [* * *] [Omitted vide O.G.E. No. 1265 of 1995.].
