Section 18 in Orissa Zilla Parishad Election Rules, 1994
18. Ballot Papers.
(1)Printed ballot papers as specified in Form No. 10 shall be used for the Election of Members of Parishad.(2)The ballot paper shall bear the same symbol as allotted by the Election Officer to the individual candidates under Rule 7.(3)Ballot papers which bear the seal and signature of the Presiding Officer shall be issued to the votes [* * *] [Omitted vide O.G.E. No. 1265 of 1995.].
