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[Cites 0, Cited by 0] [Section 21(5)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(5)(f) in Statutes of the Homoeopathy University, Jaipur, 2011

(f)to set up, in consultation with the President, a viable inventory mechanism for the property, and other physical assets of the University;