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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Arun Singh Thakur vs . State Of H.P. And Others on 22 August, 2022

Bench: Sabina, Sushil Kukreja

Arun Singh Thakur vs. State of H.P. and others .

LPA No.112 of 2021 22.08.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the appellant.

Mr. Ajay Vaidya, Senior Additional Advocate General, for respondent Nos. 1 & 2/State.

Mr. Bharat Thakur, Advocate Vice Mr. Manish Sharma, Advocate, for respondent No.3.

LPA No.112 of 2021 & CMP No.5927 of 2022 At the request of learned counsel for the parties, list for hearing on 20.09.2022.

( Sabina ) Judge (Sushil Kukreja) Judge 22nd August, 2022 (reena) ::: Downloaded on - 22/08/2022 20:06:08 :::CIS