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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(2) in Andhra Pradesh Private Security Agencies (Regulation) Rules, 2008

(2)The photo identity card will convey a full face image in color, full name of the private security guard, name of the private security agency and the identification number of the individual to whom the photo identity card is issued. The Photo-Identity Card shall have Hologram, Finger Prints and Blood Group of the Security Guard/Supervisor.