Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(14) in Bihar Taken over Elementary School Teachers' Promotion Rules, 1993

(14)"Trained graduate" means those persons who are graduates or possess equivalent qualification and are trained.