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State of Bihar - Section

Section 2 in Bihar Taken over Elementary School Teachers' Promotion Rules, 1993

2. Definitions.

- In these Rules, unless there is anything repugnant in the subject or context-
(1)"Establishment Committee" means the committee constituted under Rule 3.
(2)"Grade" means scale.
(3)"Grade-1" means Matric Trained Basic Scale - (1200-2040)
(4)"Grade-2" Means Matric Trained Senior Scale - (1400-2600)
(5)"Grade-3" means Matric Trained Selection Scale - (1640-2900)
(6)"Grade-4" means trained Arts Graduate Scale Rs. (1640-2900) or Trained Science Graduate Scale (1640-2900)
(7)"Grade-5" means Trained graduate Senior Scale Rs. (2000-3500)
(8)"Grade-6" means Trained graduate Selection Scale Rs. (2200-4000)
(9)"Grade-7" means Middle School's Headmaster basic Scale Rs. (2000-3500)
(10)"Grade-8" means Middle School's Headmaster Senior Scale Rs. (2200-4000)
(11)"Untrained" means those who are not trained as under clause (12)
(12)"Trained" means those who have undergone and passed the following examinations-
(i)Two years' Teachers Training, or
(ii)Dip-in-Ed/B.Ed. Training, or
(iii)One year training in service tenure.
(13)"Matric Trained" means those persons who have passed matriculation or equivalent examination and are trained.
(14)"Trained graduate" means those persons who are graduates or possess equivalent qualification and are trained.
(15)"Trained post Graduate" means those persons who are post graduates or possess equivalent qualification and are trained.
(16)"Fundamental Rules" means the Fundamental Rules framed by Government of India for Central Government Employees.