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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(2) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

(2)Failing to reach a mutually acceptable solution under section 27, the aggrieved party may refer the dispute to the designated Dispute Settlement Committee.