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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(k) in Andhra Pradesh Professional Educational Institutions (Regulation of Admissions of Engineering/Pharmacy Diploma holders into Under Graduate Professional courses through Common Entrance Test) Rules, 2006

(k)"Institutions" means, unless otherwise specifically mentioned, all the Professional Institutions (including those detailed as State wide Institutions) imparting Professional courses in Engineering (including Technology) and Pharmacy.