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State of Assam - Section

Section 94 in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

94. Certification regarding structural safety in design.

- Registered Structural Engineer on Record (SER) or Structural Design Agency on Record (SDAR) shall give a certificate of structural safety of design as per proforma given in Form- 12 and Form-17at the time of completion.