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State of Madhya Pradesh - Section

Section 16 in The M.P. Krishi Upaj Mandi Adhiniyam, 1972

16. Chairman to preside over meetings of Market Committee.

- The Chairman and if he is absent, the Vice-Chairman shall preside over every meeting of the Market Committee and if at any meeting both the Chairman and the Vice-Chairman are absent, such one of the members present in the meeting as may be chosen by the meeting may act as Chairman.