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State of Uttar Pradesh - Section

Section 36 in Uttar Pradesh Private Universities Act, 2019

36. Annual Report.

(1)The Annual Report of the University shall be prepared under the direction of the Executive Council and shall be submitted to the Governing Body on such date as may be prescribed and the Governing Body shall consider the report in its annual meeting.
(2)The Governing Body shall submit its comments on the Annual Report to the Executive Council for its considerations.