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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(7)(b) in Andhra Pradesh Revised Building Rules, 2008

(b)Stilt parking floor permissible is exclusive of height of building up to 15mts. Height of stilt floor shall not exceed 2.75 mt. In case of non-residential occupancies on sites below 750 sq m, for parking a semi-basement of 3 m height and with such height not exceeding 1.5m above ground level may be considered. In case of parking floors where mechanical system and lift are provided, height of such parking floor up to 4.0 mt. could be considered.