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[Cites 0, Cited by 0] [Section 39(4)] [Section 39] [Entire Act]

State of Uttar Pradesh - Subsection

Section 39(4)(a) in The Greater Noida Industrial Development Area Building Regulations, 1992

(a)A single room tenement shall consist of a room not less than 9.5 sq. mtrs. in carpet area with the minimum width of 2.4 mtrs. and a multipurpose space area of not less than 3.6 sq. mtrs. with a width of 1.5 mtrs.