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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Kerala - Subsection

Section 37(3) in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013

(3)The University Librarian shall be responsible in the acquisition of the most pertinentbooks and journals and in maintaining the technological and intellectual standards of theUniversity Library.