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State of Mizoram - Section

Section 132 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

132. Appointment of Additional Returning Officer.

- Notwithstanding anything in the foregoing Rule 131 the Government may, by notification in the Gazette, appoint such other officer or officers and Returning Officer(s) for the purpose of elections to the District Council of an Autonomous District.