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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(1)(b) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961

(b)furnishes a return which he knows or has reason to believe, to be false, he shall be liable to pay a penalty which may extend in the former case to one hundred rupees, and in the later case to five hundred rupees.