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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(b) in Chandigarh Advertisement Control Order, 1954

(b)Any advertisement hoarding, allowed to be put up against a Railway Station fencing or the railing round public buildings, shall be at level with the top of such fencing or railing and not project beyond the same.