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State of Punjab - Section

Section 24 in Chandigarh Advertisement Control Order, 1954

24.

(a)In the case of hoardings put up by the side of road-bridges the heights of the supports will be so adjusted as to make one uniform line not higher than the embankment wall (or railing) of the road-bridge.
(b)Any advertisement hoarding, allowed to be put up against a Railway Station fencing or the railing round public buildings, shall be at level with the top of such fencing or railing and not project beyond the same.