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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of West Bengal - Subsection

Section 49(4) in West Bengal Trade Unions Rules, 1998

(4)
(a)At time of issuing a ballot paper to a voter, the Polling Officer shall
(i)record on its counterfoil electoral roll number of the voter as entered in the marked copy of the electoral roll ; and
(ii)mark the name of the voter in the marked copy of the electoral roll to indicate that a ballot paper has been issued to him, without however, recording therein the serial number of the ballot paper issued to the voter.
(b)Save as otherwise provided in this sub-rule, no person in the polling station shall note down the serial number of a ballot paper issued to a particular voter.