Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49(4)] [Section 49] [Entire Act]

State of West Bengal - Subsection

Section 49(4)(a) in West Bengal Trade Unions Rules, 1998

(a)At time of issuing a ballot paper to a voter, the Polling Officer shall
(i)record on its counterfoil electoral roll number of the voter as entered in the marked copy of the electoral roll ; and
(ii)mark the name of the voter in the marked copy of the electoral roll to indicate that a ballot paper has been issued to him, without however, recording therein the serial number of the ballot paper issued to the voter.