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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(4)(a) in The Punjabi University Act, 1961

(a)shall have pursued a course of study in the University or in one of its institutions, unless exempted therefrom in the manner prescribed by the Statutes, Ordinances and Regulations, and shall have passed the examination prescribed by the University; or