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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(5) in The Bureau of Indian Standards Rules, 2018

(5)The President shall cause to be prepared and circulated to the members, at least seven days before the meeting, an agenda for the meeting:Provided that where an emergency meeting is convened, an agenda for such meeting may be circulated to the members at the meeting.