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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Uttar Pradesh - Subsection

Section 44(c) in U.P. Revenue Code (Amendment) Act, 2016

(c)in sub-section (4), for the words and punctuation marks ^^o`{kksa kM+ taxy] taxy ;k vU; izkd`frd mRikn tgka dgha mxs gks ;k vkjksfir gksa the words and punctuation marks ^^o`{kksa kM+] taxy] taxy ;k vU; izkd`frd mRikn tgka dgha mxs gks ;k vjksfir gksa shall be substituted.