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[Cites 0, Cited by 0] [Section 40(5)] [Section 40] [Entire Act]

State of Odisha - Subsection

Section 40(5)(a) in Orissa Pani Panchayat Rules, 2003

(a)A validly nominated candidate may withdraw his/her candidature by presenting a written application in plain paper to the Election Officer on the spot. After withdrawal of the candidature, the Election Officer shall publish and read out the final list of the candidates for the election.