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[Cites 0, Cited by 0] [Section 5] [Entire Act]

NCT Delhi - Subsection

Section 5(10) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Wheeling Tariff and Retail Supply Tariff) Regulations, 2011

(10)Return on Capital Employed (RoCE) for the year „i? shall be computed in the following manner:Where,WACCi is the Weighted Average Cost of Capital for each year of theControl Period;RoCE = WACCi*RRBiRRBi - Regulated Rate Base is the asset base for each year of theControl Period based on the capitalisation and working capital.