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[Section 11]
[Entire Act]
State of Odisha - Subsection
Section 11(1) in The Orissa Subordinate Fisheries Service Rules, 1994
| (i) | Director of Fisheries | Chairman |
| (ii) | Deputy Secretary/Joint Secretary, Fisheries and AnimalResources Development Departments | Member |
| (iii) | Additional Director of Fisheries | Do |
| (iv) | Director or his representative from Central Institute of FreshWater Aquiculture, Kausalyaganga | Do |
| (v) | Establishment Officer, Directorate of Fisheries | Member-Secretary. |