Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 151] [Entire Act]

Union of India - Subsection

Section 151(2) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(2)The unit shall be designed in such a manner that remains of unmixed chemicals as well as ready-mixed cement is handled in accordance with applicable environment regulations.