Himachal Pradesh High Court
Sh. Gajendra Rawat vs . Union Of India & Ors. on 22 November, 2022
Bench: Sabina, Sushil Kukreja
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Sh. Gajendra Rawat vs. Union of India & Ors.
CWP No.2516 of 2021 22.11.2022 Present: Mr. Devam K. Khanna, Advocate, for the petitioner.
Mr. Balram Sharma, Deputy Solicitor General of India, for respondent No.1.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos.2 to 5/State.
Learned counsel for the respondents seek more time to file reply.
List along with CWPIL No.19 of 2017.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd November, 2022 (reena) ::: Downloaded on - 22/11/2022 20:36:22 :::CIS