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[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

State of Madhya Pradesh - Subsection

Section 72(1)(b) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972

(b)the dissolution of the existing Market Committees which have been amalgamated and the constitution of the amalgamated Market Committee thereafter where two or more Market Committees are amalgamated;