Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Andhra Pradesh - Subsection Section 3(2) in Andhra Pradesh Societies Registration (Andhra Pradesh Amendment) Act, 1984 (2)after Section 15, the following shall be inserted, namely:CHAPTERII Special provisions in respect of Societies financed wholly or substantially from the funds of the Government
