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State of Andhra Pradesh - Section

Section 3 in Andhra Pradesh Societies Registration (Andhra Pradesh Amendment) Act, 1984

3. Amendment of Act 1 of 1350 F:

- In the Andhra Pradesh (Telangana Area) Public Societies Registration Act, 1350 F.
(1)after Section 1, the following shall be inserted, namely:"Chapter-1 - General"
(2)after Section 15, the following shall be inserted, namely:—CHAPTER—II Special provisions in respect of Societies financed wholly or substantially from the funds of the Government