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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(28) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(28)"Generation Business" means the business of production of electricity from a generating station for the purpose of giving supply to any beneficiary or enabling a supply to be so given;