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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 16(2)(b) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(b)Seniority and merit in the cases of Words "Receptionist-com-Telephone Operator and" [***] [omitted by SEBI (Employees' Service) (Amendment) Regulations, 2010 w.r.e.f. 30-1-2008.] Messenger, Cook, Driver, Messenger-cum-Driver, Messenger-cum-General Assistant.