Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Sikkim - Subsection Section 33(d) in Sikkim Fire Services Act, 1981 (d)where a licence to sell fire-works has been granted, violates any of the prescribed conditions specified therein,
