- Any person who, within any area in which this Act is in force,-(a)lets off rockets; or(b)sends up fire-balloons ; or(c)sells fire-works, without obtaining a licence; or(d)where a licence to sell fire-works has been granted, violates any of the prescribed conditions specified therein,shall be punishable, on conviction before a Magistrate, with fine which may extend to one hundred rupees for every such offence.
