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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(1)(f) in The Rajasthan Public Trust Rules, 1962

(f)whether the manager or working trustee or any other person required by the auditor to appear before him, did so and furnished the necessary information required by him