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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Telangana - Subsection

Section 43(1) in Telangana State Electrical Licensing Regulations, 2018

(1)Whenever a Supervisor/Wiremen or an apprentice is appointed by a Contractor, the Contractor shall make a report to the Secretary giving the Permit number of the appointee and the date of appointment also with a declaration from every such appointed person of his having joined the said Contractor's service specifying the date of joining.